Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24B] [Entire Act] State of Rajasthan - Subsection Section 24B(v) in Rajasthan Tenancy (Government) Rules, 1955 (v)ten miles of any city, town, village or other area in which an industry with an investment capital over one crore of rupees has been or is proposed to be set up.
