Section 57(2)(b) in The Energy Conservation Act, 2001

[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2)(b) in The Energy Conservation Act, 2001

(b)the form, the manner and the period within which information with regard to energy consumption shall be furnished under clause (h) or section 15;

(ba)the fee to be levied for the services rendered by the designated agency for promoting efficient use of energy and its conservation under