Jharkhand High Court
M/S Sharma Construction & Developer vs M/S Assotech Sun Growth Adobe Llp on 16 March, 2023
Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Application No. 38 of 2022
M/s Sharma Construction & Developer
... ... Applicant
Versus
M/s Assotech Sun Growth Adobe LLP ... ...
Respondent
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Applicant : Mr. Shivam Utkarsh Sahay, Advocate For the Respondent : Mr. Ashish Aman, Advocate
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06/16.03.2023 Learned counsel for the parties are present.
2. Learned counsel for the respondent submits that a counter- affidavit has been filed in the present case, but the same is not found on record.
3. Learned counsel for the applicant submits that he shall file a response to the counter-affidavit. He submits that the matter be posted next week.
4. The learned counsel for the parties have jointly submitted that they are ready for mediation through JHALSA, but no affidavit as such has been filed by the parties. They may file their respective affidavit with regard to mediation as well.
5. Post this case on 23.03.2023 in the supplementary cause list.
(Anubha Rawat Choudhary, J.) Saurav/