Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12C in The Cotton Textiles (Control) Order, 1948 12C. No. person shall sell or otherwise dispose of any powerlooms or side frames thereof; except with the previous permission, in writing of the Textile Commissioner.
