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State of Uttar Pradesh - Section

Section 17 in The U.P. Water Supply and Sewerage Act, 1975

17. Supervision, and centage charges.

- The Nigam may include in the cost of any scheme or work the execution or further execution whereof is undertaken under clause (i) of Section 14, supervision and centage charge at such rate not exceeding such limit as may be prescribed, as it may determine under clause (v) of sub-section (2) of Section 15.