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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(3)A list of the debentures in respect of which an order is passed under sub-rule (1) shall be published in the Gazette.