Section 19(1) in Gujarat Biotechnology University Act, 2018
(1)The Finance Committee shall consist of the following members, namely:-(i)the Director General, who shall be the Chairman of the Committee;(ii)one member of the Board, to be nominated by the Board;(iii)one Director or Dean of the University, to be nominated by the Director General;(iv)one Director from each of non-co-located schools or centers or institutions affiliated to the University;(v)the Secretary to the Government of Gujarat, Finance Department, ex-officio, to be nominated by the Finance Department;(vi)the Secretary to the Government of Gujarat, Department of Science and Technology, ex-officio; and(vii)one expert in the field of finance, to be nominated by the Board.
