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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(2)(c) in The Delhi Development Authority Act, 1957

(c)the salaries, allowances and conditions of service of the whole-time paid members of the Authority;
(cc)[ travelling and other allowances of the members of the advisory council except those of the ex officio member and such other members as are government servants;] [Inserted by Act 4 of 1976, w.e.f. 24.1.1976.]