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[Cites 0, Cited by 0] [Section 70(8)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(8)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)The earmarked site for plantation shall be fenced and proper planning of watering and caring the plants shall be implemented. The same shall be looked after during the subsistence of the cluster;