Section 26(1) in The Uttar Pradesh State Sports University Act, 2021
(1)The Finance Committee shall consist of the following members, namely: -(i)the Vice-Chancellor, who shall be the chairperson thereof;(ii)two members of the Board (one of them shall be a Government nominee of the Board), to be nominated by the Board:(iii)the Director (Finance);(iv)one expert in the field of finance, to be nominated by the Board;(v)one professor, by rotation, to be nominated by the Board:(vi)one Head Coach, by rotation to be nominated by the Board.
