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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(4) in The Adesh University Act, 2012

(4)The Chancellor shall have the power to do all such other functions, as may be required to further the objects of the University and any matters incidental thereto and the decisions taken by the Chancellor shall be final and binding on all concerned of the University.