Bombay High Court
The Official Liquidator Of Astral Glass ... vs Satish Padmanabh Bhat And 3 Ors ... on 3 January, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
ssp 915 comp 20 of 2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPLAINT NO.20 OF 2017
IN
COMPANY PETITION NO.511 OF 2007
The Official Liquidator of M/s.Astral Glass Pvt. Ltd. ... Petitioner
versus
Satish Padmanabh Bhat and Ors. ... Respondents
Mr. Ashok Kumar Dubey, for Accused No.2.
Mr. Suhas Sawant, Dy. Official Liquidator, present.
Mr. Vishwanath Nayak, Accused No.2 present.
CORAM: S.J. KATHAWALLA, J.
DATE: 3rd JANUARY, 2019 P.C.:
1. Pursuant to the order passed by this Court dated 20 th December, 2018, Accused No.2 - Vishwanath R. Nayak is present in Court. He pleads not guilty. He undertakes to remain present in Court as and when directed to do so. Stand over to 17th January, 2019.
( S.J.KATHAWALLA, J. ) 1/1 ::: Uploaded on - 05/01/2019 ::: Downloaded on - 10/01/2019 02:19:37 :::