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[Cites 0, Cited by 1] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(2) in The Bombay University Act, 1974

(2)The Director shall be a whole-time salaried officer, shall hold office for a term of three years and shall be eligible for re-appointment :Provided that, the Executive Council may, if it thinks necessary, appoint a Teacher, not below the rank of Lecturer, to discharge the duties of the Director of Students' Welfare in addition to his own, and, in such event the Executive Council may sanction a suitable allowance.