Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 43] [Entire Act] NCT Delhi - Subsection Section 43(n) in The Delhi Municipal Corporation Act, 1957 (n)the building or purchase and maintenance of dwelling houses for municipal officers and other municipal employees;
