Section 2(c) in Bihar Trade Articles (Licenses Unification) Order, 1984
(c)[ "Collector" includes Deputy Commissioner, Additional Collector and such other Officers, not below the rank of Sub-Divisional Officer, as may be authorised by the Collector to perform the functions and exercise the powers of the Collector: [Substituted by G.S.R. 47 dated 17.10.1985.]
