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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(4)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)For building with different uses, the area of parking space shall be worked out on the basis of respective uses separately and parking space to be provided for the total number of vehicles thus required;