Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Telangana - Subsection Section 15(4) in Telangana Weights and Measures (Enforcement) Act, 1958 (4)The Government may also take from each Inspector such security and in such form as may be prescribed for the due discharge of his functions and duties under this Act.
