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State of Tamilnadu - Section

Section 16 in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

16. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by an order published in the Tamil Nadu Government Gazette, make such provisions, not inconsistent with the provisions of this Act as appears to them necessary or expedient for removing the difficulty.