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[Cites 0, Cited by 0] [Section 38B(2)] [Section 38B] [Entire Act]

State of Gujarat - Subsection

Section 38B(2)(a) in Gujarat University (Amendment) Act, 1972

(a)for the purpose of satisfying itself whether the standards of education in such college, institution or Department are so developed that it would he in the interest of education to allow the college, institution or Department to enjoy autonomy in the specified matters-
(i)direct a local inquiry to be made by a competent person or persons authorised by the Executive Council in this behalf, and
(ii)make such further inquiry as may appear to it to be necessary;