Supreme Court - Daily Orders
Google Llc vs Competition Commission Of India on 18 July, 2024
ITEM NO.3 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4098/2023
GOOGLE LLC & ANR. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
[FOR DIRECTIONS]
(FOR ADMISSION and IA No.119605/2023-GRANT OF INTERIM RELIEF and IA
No.119609/2023-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS )
WITH
C.A. No. 4104/2023 (XVII)
(FOR ADMISSION and IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)
Date : 18-07-2024 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. N Venkataraman, Sr. Adv./A.S.G.
Mr. Tahir Ashraf Siddiqui, AOR
Mr. Manu Chaturvedi, Adv.
Mr. Samar Bansal, Adv.
Mr. Harish N. Salve, Sr. Adv.
Mr. V. P. Singh, Adv.
Mr. Snehasish Mukherjee, AOR
Mr. Toshit Shandilya, Adv.
Mr. Partha Sarathi Jha, Adv.
Ms. Sayobani Basu, Adv.
Mr. Raghav Seth, Adv.
Ms. Arunima Chatterjee, Adv.
Mr. Mohith Gauri, Adv.
Mr. Deepanshu Poddar, Adv.
Mr. Chetan Chawla, Adv.
Ms. Bhaavi Agrawal, Adv.
Ms. Ileina Srivastav, Adv.
Signature Not Verified
Mr. Raghav Shankar, Adv.
Digitally signed by
Sanjay Kumar
Date: 2024.07.19
13:34:02 IST
Reason:
1
For Respondent(s) Mr. Harish Salve, Sr. Adv.
Mr. V. P. Singh, Adv.
Mr. Snehasish Mukherjee, AOR
Mr. Toshit Shandilya, Adv.
Mr. Partha Sarathi Jha, Adv.
Ms. Sayobani Basu, Adv.
Mr. Raghav Seth, Adv.
Ms. Arunima Chatterjee, Adv.
Mr. Mohith Gauri, Adv.
Mr. Deepanshu Poddar, Adv.
Mr. Chetan Chawla, Adv.
Ms. Bhaavi Agrawal, Adv.
Ms. Ileina Srivastav, Adv.
Mr. Raghav Shankar, Adv.
Mr. Udai Khanna, Adv.
Mr. N Venkataraman, A.S.G.
Mr. Tahir Ashraf Siddiqui, AOR
Mr. Manu Chaturvedi, Adv.
Mr. Samar Bansal, Adv.
Mr. Abir Roy, Adv.
Mr. Vivek Pandey, Adv.
Mr. Aman Shankar, Adv.
Ms. Biyanka Bhatia, Adv.
Mr. S. Panda, Adv.
Mr. T. Sundar Ramanathan, AOR
Mr. S. S. Shroff, AOR
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Mr. Lzafeer Ahmad B. F., AOR
Mr. Vivek Pandey, Adv.
Ms. Biyanka Bhatia, Adv.
Sasthibrata Panda, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 The updated submissions shall be emailed to the Court Master by 31 July 2024 at [email protected].
2 List the appeals in the second week of September 2024.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR 2