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Chattisgarh High Court

Ashok Das vs State Of Chhattisgarh 12 Wpc/2852/2018 ... on 10 October, 2018

      HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                     WPC No. 2062 of 2018

          Ashok Das Versus State Of Chhattisgarh & Ors




10/10/2018

Shri Rohit Sharma, learned counsel for the petitioner prays for and is allowed 2 weeks' time to file rejoinder.

Sd/-

Judge (Prashant Kumar Mishra) Barve