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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(q) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(q)He shall make adequate arrangements for ancillary operations such as filling, stitching and breaking of cargo, stacking of cargo, storage of cargo, etc. on board the vessels;