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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(h) in Orissa Zilla Parishad Election Rules, 1994

(h)"Member of Parishad" means a member elected under Clause (a) of Sub-section (1) of Section 6 of the Act;