Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(1) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006 (1)The State Government shall in each financial year lay before the State Legislature a Medium term Fiscal Plan along with the annual budget.
