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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(5)List of infringements of maximum and minimum dimensions shall be prepared in Form XVII and shall show the gauge of the railway and items infringed and shall contain full explanation for the infringement and the reference to the authority under which the infringement is permitted or allowed.