Patna High Court - Orders
Care Health Insurance Limited ... vs The Tate Of Bihar on 4 August, 2022
Author: Rajan Gupta
Bench: Rajan Gupta, Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9130 of 2021
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Care Health Insurance Limited (Formerly Known as Religare Health
Insurance Company Ltd.)
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Ms. Pallavi Trivedi with
Mr. Dayanand Singh and
Mr. Nagadeo Choubey, Advocates
For the State : Mr. Ajay Behari Sinha, GA 8 with
Mr. Neeraj Raj, AC to GA 8
For the Pvt. Respondent No. 3 : Mr. Md. Walim Rahman with
Mr. Nishant Kumar Sinha, Advocates
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CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA
and
HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)
6 04-08-2022Learned counsel have addressed us at some length.
This application shall be heard. The records of the case needs to be perused. The same be summoned from the Court below.
Meanwhile, operation of the award shall remain stayed, subject to disbursal of 50% of the amount awarded to the respondent no. 3 within one month from today. The amount be disbursed in the form of a cheque when both the parties shall appear before the Court below on 5th September, 2022.
(Rajan Gupta, J) ( Dr. Anshuman, J) Anjani/-
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