Madhya Pradesh High Court
M/S Raja Sanitary Iron Stores Opp vs State Of M.P. on 16 October, 2019
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-19813-2019 The High Court Of Madhya Pradesh WP-19813-2019 (M/S RAJA SANITARY IRON STORES OPP Vs STATE OF M.P.) 2 Jabalpur, Dated : 16-10-2019 Shri Sanjay Agrawal, learned counsel for the petitioner prays for and is granted ten days' time to argue the matter.
List the matter after two weeks.
(NANDITA DUBEY) JUDGE rss Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 16/10/2019 16:53:27