Jammu & Kashmir High Court
Ravi Ji Raina And Others vs Union Of India And Another on 17 December, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 1993/2003
IA Nos. 2180/2003 &
2585/2003
Ravi Ji Raina and others ....Petitioner(s)
Through:- None.
V/s
Union of India and another .....Respondent(s)
Through:- Ms. Aruna Thakur, CGSC.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Ms. Aruna Thakur, CGSC seeks time to report instructions in the matter.
List on 28.12.2019.
(Sindhu Sharma) Judge JAMMU 17 .12.2019 Pawan Chopra RAKESH KUMAR 2019.12.18 10:51 I attest to the accuracy and integrity of this document