Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(4) in Rules Under Section 12 of the Northern India Ferries Act, 1878 (4)The rates, if any, at which any person may compound for tolls of the ferry as fixed by the Provincial Government under Section 18 of the Act;
