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[Cites 0, Cited by 0] [Section 217C(5)] [Section 217C] [Entire Act]

State of Tamilnadu - Subsection

Section 217C(5)(i) in Tamil Nadu District Municipalities Act, 1920

(i)the ventilation of the building, the minimum cubic area of the rooms and the number and height of the storeys of which the building may exists.