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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(32) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(32)"Plasma Gasification" is a non-combustion, non-thermal (cold) as well as thermal (hot) process using plasma, which converts organic and inorganic matter into syngas (synthesis gas primarily made up of Hydrogen and Carbon monoxide), Potable water and Green fuel. A plasma is created to ionize gas and convert waste matter into syngas, which is channelized to generate power through Brayton Heat Cycle.