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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(m) in Adoption Regulations, 2017

(m)furnish or update in the Child Adoption Resource Information and Guidance System, the profile of the Specialized Adoption Agency as required under sub section (2) of section 65 of the Act;