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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(x) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(x)A copy of certificate of income issued by the authority empowered by the State Government in this behalf, if applicable,