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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(h) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(h)for the payment of any expenses incurred by the university in carrying out the provisions of this Ordinances or the Statutes, Ordinances, Regulations or Rules made thereunder;