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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Co-Operative Subordinate Service Rules, 1989

11. Transfers and Postings

: - (a) The Additional Registrar of Co-operative Societies shall, after the appointment of a person to Categories, 1, 2 and 3 place the services of the person so appointed at the disposal of District Co¬operative Officer of a district in the zonal unit referred to in Rule 9 and the District Co-operative Officer shall be competent to make postings and transfers of such persons within his jurisdiction. The Additional Registrar of Co-operative Societies shall be competent to transfer any person belonging to Categories (1) to (3) from one district to another within the zonal unit referred to in Rule 9.
(b)The transfers and postings referred to in the proviso to Rule 7, shall be made by the Additional Registrar of Co-operative Societies.