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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Manipur - Subsection

Section 20(2)(i) in The Chit Fund (Manipur) Rules, 1994

(i)that the request of the foreman for substitution of the security given under Section 20 is for the reasons stated in the application; and