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[Cites 0, Cited by 0] [Section 108A(1)] [Section 108A] [Entire Act]

Union of India - Subsection

Section 108A(1)(g) in The Customs Act, 1962

(g)a State Electricity Board; or an electricity distribution or transmission licensee under the Electricity Act, 2003, or any other entity entrusted, as the case may be, with such functions by the Central Government or the State Government; or