Patna High Court - Orders
Chandrama Bhar vs The State Of Bihar on 29 May, 2024
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.39272 of 2024
Arising Out of PS. Case No.-486 Year-2021 Thana- BHORE District- Gopalganj
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Chandrama Bhar Son of Shankar Bhar Resident of Village- Kalayanpur, P.S-
Bhorey, Dist- Gopalganj
... ... Petitioner/s
Versus
The State of Bihar Patna
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Dharmveer Jha, Advocate
For the Opposite Party/s : Mr.Jharkhandi Upadhyay, APP
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CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
2 29-05-2024Heard learned counsel for the petitioner and learned A.P.P. for the State.
2. The petitioner seeks regular bail in connection with Bhore P.S. Case no. 486 of 2021, lodged on 10.11.2021 under Section 366(A) of the Indian Penal Code.
3. As per the prosecution case, the accusation is of kidnapping the minor daughter of the informant for the purpose of marriage.
4. Learned counsel for the petitioner submits that the petitioner is innocent and has committed no offence. The petitioner is in custody since 10.05.2023 having no criminal antecedent. On recovery, the victim girl got her statement recorded under Section 164 of the Cr.P.C. wherein she has not stated anything against the petitioner but has stated that she Patna High Court CR. MISC. No.39272 of 2024(2) dt.29-05-2024 2/2 entered into marriage with the petitioner. The statement under Section 164 Cr.P.C. is attached at Page-15 of the bail petition.
5. Learned counsel for the State opposes the prayer for bail.
6. In the present facts and circumstances of this case and the submissions made above, let the petitioner above named be granted bail on furnishing bail bonds of Rs.30,000/- (Rupees Thirty thousand) with two sureties of the like amount each to the satisfaction of learned Addl. Sessions Judge-VI Cum Special Judge, POCSO, Gopalganj , subject to the conditions as laid down under Section 437(3) of the Code of Criminal Procedure.
(Dr. Anshuman, J.)
Ashwini/Priyanka
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