Allahabad High Court
Shrish Chandra Rai vs Distt. D.D.C. Etc. on 6 February, 2020
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - B No. - 24927 of 1996 Petitioner :- Shrish Chandra Rai Respondent :- Distt. D.D.C. Etc. Counsel for Petitioner :- S.N. Singh,R.N. Singh Counsel for Respondent :- C.S.C.,Anil Kumar,K.B. Garg Hon'ble Anjani Kumar Mishra,J.
Case called out in the revised list. None has appeared for the petitioner.
Counsel for the respondent is present.
This writ petition is dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 6.2.2020 AKT