Himachal Pradesh High Court
Sh. Bansi Ram & Another vs . Gian Chand on 14 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Sh. Bansi Ram & Another vs. Gian Chand (deceased) through his LRs/ RSA No.551 of 2012-B 14.06.2023 Present: Ms. Kavita Kajal, Advocate vice Mr. Atharv Sharma, Advocate, for the appellants.
r to Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for respondents No.1(a) to 1(d).
CMP No.6897 of 2023 Learned counsel for the non-
applicants/appellants prays for and is granted four weeks' time to file reply.
List on 19.07.2023.
( Sushil Kukreja ) Judge 14th June, 2023 (reena) ::: Downloaded on - 14/06/2023 20:34:35 :::CIS