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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Bansi Ram & Another vs . Gian Chand on 14 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Sh. Bansi Ram & Another vs. Gian Chand (deceased) through his LRs/ RSA No.551 of 2012-B 14.06.2023 Present: Ms. Kavita Kajal, Advocate vice Mr. Atharv Sharma, Advocate, for the appellants.

r to Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for respondents No.1(a) to 1(d).

CMP No.6897 of 2023 Learned counsel for the non-

applicants/appellants prays for and is granted four weeks' time to file reply.

List on 19.07.2023.

( Sushil Kukreja ) Judge 14th June, 2023 (reena) ::: Downloaded on - 14/06/2023 20:34:35 :::CIS