Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(a) in Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019 (a)declare the cargo destined to Nepal and the port of final discharge in Nepal in the arrival manifest;
