Delhi High Court - Orders
Kone Elevator India Private Limited vs Odeon Builders Private Limited on 4 February, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 69/2020
KONE ELEVATOR INDIA PRIVATE LIMITED .....Decree Holder
Through: Mr. Ankur Gosain, Mr. Manuj
Gautam, Harshita Jain Advocates
versus
ODEON BUILDERS PRIVATE LIMITED .....Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.02.2026 EX.APPL.(OS) 824/2023 It is already 04:50 PM.
List on 13.05.2026.
SUBRAMONIUM PRASAD, J FEBRUARY 4, 2026 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2026 at 20:42:28