Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 3 in The M.P. Jan Shiksha Adhiniyam, 2002

3. Admission in Schools.

(1)No child, shall be denied admission of elementary education in Government or local body schools.
(2)No child shall be denied admission in any school on account of religion, race, caste, gender, language, place of birth or any of them.
(3)The minimum age of admission in class-I shall ordinarily be 5 years on the day of commencement of the academic session.