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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(1) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(1)On the expiry of the period for which a prisoner was released on parole under section 73, he shall surrender himself to the officer , in-charge of the prison from which he was released.