Section 31(1)(h) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(1)(h) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(h)if it does not bear both the distinguishing mark or the signature of the Presiding Officer which it should have borne under the provisions of sub-rule (2) of rule 23; or

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State of Tamilnadu - Subsection

Section 31(1)(h) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999