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State of Goa - Section

Section 122 in The Goa, Daman and Diu School Education Rules, 1986

122. Admissions from other Countries.

- Pupils from other countries should not be admitted unless the Head Master satisfies himself by referring to appropriate authorities and the pupils possess the appropriate kind of visa covering the entire period of the course they want to study in this Union territory. Such pupils shall also be subjected to a test before they are admitted and should produce the leaving certificate or other similar documents showing the stage of his or her study there, duly countersigned by the educational authorities of that country.