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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(4) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(4)Candidates who are already admitted and pursuing their studies in a Diploma course may be considered by the Government for transfer from Diploma (two years course) to three year Degree course in the same subject on the basis of merit (marks obtained in Pre-PG Examination of the same year) on the seats which fall vacant after the last date of counselling of the year of that session and before 31st December of the same years. Provided that reservation shall be applicable for such transfer subject to conversion of seats as per rule 13(m).