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State of Sikkim - Section

Section 155 in The Sikkim Police Act, 2008

155. Working hours.

The State Government shall take effective steps to ensure that the average hours of duty of a Police Officer do not normally exceed eight hours a day:Provided that in exceptional situations the duty hours of a Police Officer may extend up to 12 hours or beyond. In such cases, adequate compensation and facilities shall be provided to the Police personnel.