Section 100 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
100. Mixing and pouring of concrete.
- The employer shall ensure at a con.-traction site of a building or other construction work that; -(a)the concrete mixture does not contain any material which may unduly affect the setting of such concrete, weaken such concrete or corrode steel used with such concrete;(b)when dry ingredients of concrete are being mixed in confined spaces such as silos;(i)the dust shall be exhausted at the time of such mixing; and(ii)in case the dust cannot be exhausted, as specified in sub-clause (i), the building workers shall wear respirators at the time of such mixing;(c)when concrete is being tipped from buckets, building workers are kept out of the range of any kickbacks of such buckets;(d)loads are not dumped or placed on settling concrete.
