Section 1085 in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007
1085.
S.O. 1008 (E), dated 22nd June, 2007 - In pursuance of section 38-X of the Wild Life (Protection) Act, 1972 (53 of 1972), the Central Government hereby makes the following guidelines for the purpose of Regulation of Tiger Conservation Foundation, namely:-
